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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Uttarakhand - Subsection

Section 93(2)(i) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(i)the conduct of nomination of members of the Committee and matters relating thereto, and other matters relating to constitution of Committee,