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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(8) in Central Council of Homoeopathy (General) Regulations, 2018

(8)If the number of members proposed as members of the committee does not exceed the total number of members to form the committee, the members so proposed shall be declared as unanimously elected members of the committee by the Returning Officer and if the number of members so proposed exceeds the total number of members to form the committee, election by ballot shall be held and the requisite number of members who obtain the largest number of votes shall be declared elected by the Returning Officer:Provided that in the event of two or more candidates securing the same number of votes and that number being more than the number of votes secured by any candidate other than the two or more securing the same number of votes, the determination as between such candidates shall be done by draw of lots and the candidate on whom the lot falls, shall be declared elected.