Section 65(3) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010
(3)The Maternity leave may also be granted once during the entire service period to a female officer or employee who has no living child, for legally adopting a child who is below 1 year of age till the child reaches the age of 1 year subject to a maximum period of 2 months subject to the following terms and conditions, namely, -(a)leave shall be granted for adoption of only one child;(b)the officer or employee shall adopt a child through the due process of law for the time being in force and produce the adoption deed to the Bank for sanctioning such leave.
