Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 1 in The Mussalman Wakf Validating Act, 1913 1. Short title and extent .-(1) This Act may be called The Mussalman Wakf Validating Act, 1913. (2)It extends to the whole of India except [the territories which, immediately before the 1st November, 1956, were comprised in Part B States].
