Section 40(3)(a) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

(a)in the case where the voter is a member of the Armed Forces of the Union to the address of the voter as shown in the electoral roll;

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