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[Cites 0, Cited by 14] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(4) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(4)The authority or officer to whom any person or article is forwarded under sub-section (2) or sub-section (3) shall, with all convenient dispatch, take such measures as may be necessary for the disposal according to law of such person or article.