Supreme Court - Daily Orders
Rajinder Kumar vs Shamsher Singh . on 3 December, 2014
Bench: Sudhansu Jyoti Mukhopadhaya, V. Gopala Gowda
CHAMBER MATTER SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2572-2573/2014 In C.A. No. 4597-4598/2014
RAJINDER KUMAR & ORS. Petitioner(s)
VERSUS
SHAMSHER SINGH & ORS. Respondent(s)
(with appln. (s) for c/delay in filing review petition)
Date : 03/12/2014 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE V. GOPALA GOWDA
By Circulation
UPON perusing papers the Court made the following
O R D E R
The Review Petitions are dismissed in terms of the Signed Order.
(Rajni Mukhi) (Suman Jain)
Sr. P.A. Court Master
(Signed Order is placed on the file) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2014.12.09 14:09:42 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NOS.2572-2573 OF 2014 IN CIVIL APPEAL NOS.4597-4598 OF 2014 RAJINDER KUMAR & ORS. . PETITIONERS VERSUS SHAMSHER SINGH & ORS. RESPONDENTS O R D E R Delay condoned.
We have carefully perused the Review Petitions and the connected papers. We are convinced that the orders against which review has been sought, does not suffer from any error apparent, warranting its consideration.
The Review Petitions are, accordingly, dismissed.
............................J. [SUDHANSU JYOTI MUKHOPADHAYA] ...........................J. [V. GOPALA GOWDA] NEW DELHI DECEMBER 03, 2014