Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(6)] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(6)(ii) in The Bar Council of Bihar Election Rules, 1968

(ii)the period shall be computed as on the last date notified for receiving the nominations for the election.