Andhra Pradesh High Court - Amravati
Cholamandalam Ms General Insurance Co. ... vs Dasa Kavitha on 24 April, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: M.A.C.M.A. No.2569 of 2018
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
9 24.04.2023 CMR, J & VGKR, J
At request of learned counsel for the respondents, list the
matter after two (2) weeks.
_______ CMR, J __________ VGKR, J AKN