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Andhra Pradesh High Court - Amravati

Cholamandalam Ms General Insurance Co. ... vs Dasa Kavitha on 24 April, 2023

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                   MAIN CASE NO.: M.A.C.M.A. No.2569 of 2018

                              PROCEEDING SHEET

Sl.     DATE                                     ORDER                                 OFFICE
No.                                                                                    NOTE

 9    24.04.2023   CMR, J & VGKR, J
                         At request of learned counsel for the respondents, list the

matter after two (2) weeks.

_______ CMR, J __________ VGKR, J AKN