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[Cites 0, Cited by 0] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(3) in Patent Rules, 2003

(3)The Controller may publish the information received by him under sub-section (1) or sub-section (2) of section 146 [* * *] [ The words " in the Official Gazette and in such other manner as he may deem fit" omitted by S.O. 1418(E), dated 28.12.2004 (w.e.f. 1.1.2005).].