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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1)(vi) in The Bihar Forest Produce (Regulation of Trade) Act, 1984

(vi)two members shall be from the local Munda, Manki and Pramukh of Chhotanagpur and Santhal Praganas areas.