Punjab-Haryana High Court
Ashwani Kumar Munjal vs State Of Punjab And Another on 19 December, 2012
Author: Ranjit Singh
Bench: Ranjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Civil Writ Petition No. 15934 of 2010
Date of decision : 19.12.2012
Ashwani Kumar Munjal
.....Petitioner
VERSUS
State of Punjab and another
....Respondents
CORAM:- HON'BLE MR.JUSTICE RANJIT SINGH
1. Whether Reporters of local papers may be allowed to see the judgement?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
Present: None for the petitioner
Mr. V. Ram Swarup, Addl. A.G. Punjab
for the State
****
RANJIT SINGH, J.
None appears for the petitioner despite second call. Dismissed for non-prosecution.
December 19, 2012 ( RANJIT SINGH ) reena JUDGE