Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(20) in The Punjab Municipal Act, 1999 (20)"electoral roll" means the electoral roll for the municipal area prepared in accordance with the provisions of the Punjab State Election Commission Act, 1994 (Punjab Act 19 of 1994);
