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State of Bihar - Section

Section 424 in Bihar Board's Miscellaneous Rules, 1958

424. Supply of perishable articles and those not ordinarily kept in stock.

- If shops are, or can be, established on or near the camping grounds, articles such as sheep, fowls, eggs, milk, etc., will be retailed by the shopkeepers; if shops neither exist nor can be arranged for, these articles will be supplied in the usual way and arrangements made for their retail issue and the subsequent disposal of any surplus.