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State of Andhra Pradesh - Section

Section 9 in A.P. Farmers Management of Irrigation Systems (Delineation and formation of Water Users Associations) Rules, 2003

9. Within two days of the receipt of the objections or suggestions, the District Collector or the officer nominated in this behalf, shall after conducting a summary enquiry make such changes or modifications wherever considered necessary in the maps or sketches duly recording reasons thereof, whose decision thereon shall be final.