Delhi High Court - Orders
Irvinder Kaur Chadha Supreme Agencie vs Garnish Electronics Pvt. Ltd. And Anr on 3 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~4 & 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 123/2021
IRVINDER KAUR CHADHA SUPREME AGENCIE..... Petitioner
Through: Mr. Rishabh Gupta, Advocate.
versus
GARNISH ELECTRONICS PVT. LTD. AND ANR...... Respondents
Through: None.
5 AND
+ C.O. (COMM.IPD-TM) 210/2021
IRVINDER KAUR CHADHA SUPREME AGENCIE..... Petitioner
Through: Mr. Rishabh Gupta, Advocate.
versus
GARNISH ELECTRONICS PVT. LTD. AND ANR..... Respondents
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 03.10.2023
1. This hearing has been done through hybrid mode.
2. The order dated 27th September, 2023 is not on record.
3. None has appeared for the Respondents.
4. Ld. counsel for the Petitioner submits that the Respondents have been served as recorded in the order dated 27th September 2023.
5. Let a reply be filed within six weeks. If the reply is not filed, the matter shall be heard on the next date of hearing.
6. List on 19th March, 2024.
7. Written submissions to be filed by the Petitioner at least two weeks before the next date of hearing.
PRATHIBA M. SINGH, J.
OCTOBER 3, 2023/dk/kt This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2023 at 22:10:56