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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(7) in Uttarakhand Panchayati Raj Act, 2016

(7)Prohibition of holding more than one post simultaneously - Any person neither be candidate in the election from one or more territorial constituencies election areas in the Gram Panchayat nor he may hold one or more post in the Gram Panchayat.