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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Haryana - Subsection

Section 42(1)(i) in The Punjab Borstal Rules

(i)To make all arrangements for the released inmate's reception at home or in decent lodgings and to arrange, if possible, for his immediate employment and if necessary, for his support until he becomes self-supporting;