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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1) in The U.P. Regulation of Cold Storages Act, 1976

(1)Every order refusing to grant the licence under Section 6, or refusing to renew the licence under Section 7, or suspending or cancelling the licence under Section 8, or refusing permission under Section 9, shall be in writing and shall contain the reasons in support thereof.