Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act] State of Mizoram - Subsection Section 42(1)(b) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 (b)All sums received from any other source for the purposes of the development of the University;