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[Cites 0, Cited by 0] [Section 784] [Entire Act]

State of Punjab - Subsection

Section 784(1) in Punjab Jail Manual, 1996

(1)Executions shall take place at the following hours : -
November to February ... 8 A.M.
March, April, September and October ... 7 A.M.
May to August - 6 A.M.