Indian Kanoon - Search engine for Indian Law

Patna High Court - Orders

Most. Kaushalya Devi & Anr vs Most. Gayatri Devi & Ors on 3 September, 2008

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    C. REV. No.96 of 2008
                              MOST. KAUSHALYA DEVI & ANR
                                              Versus
                               MOST. GAYATRI DEVI & ORS
                                            -----------

3/   03-09-2008

One week's time is allowed to learned counsel for the petitioners to comply the order of the Lawazima Board dated 02.07.2008, failing which this review petition shall stand dismissed without further reference to the Bench.

       B.Tiwary/                                              (S.N Hussain,J)