Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Uttar Pradesh - Subsection Section 29(f) in The U.P. Sahkari Gram Vikas Banks Act, 1964 (f)submission of return and reports by [Gram Vikas Banks] [Substituted by U.P. Act 19 of 1994.] in respect of their transactions;
