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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Odisha - Subsection

Section 114(2)(b) in The Orissa Grama Panchayats Act, 1964

(b)prohibit the doing or continuance by any person of any act, in pursuance of or under the cover of such resolution or order;