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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Gujarat - Subsection

Section 74(1)(t) in The Bombay Tenancy and Agricultural Lands Act, 1948

(t)[ an order under Chapter V-A,] [These clauses were added, by Bombay 13 of 1956, section 40 (8).]