Section 39(2) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016
(2)the Superintendent of Stamps may, however, at any time on receipt of a complaint or suo motu, direct any official of the department to inspect any branch or office of the Central Record Keeping Agency or Authorised Collection Center and to submit a report, besides the regular inspections mentioned in sub-rule (1).
