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Delhi High Court - Orders

Pr. Commissioner Of Income Tax-6, New ... vs Maruti Suzuki India Ltd on 12 December, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                            $~55 to 59
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +    ITA 195/2017
                            +    ITA 196/2017
                            +    ITA 936/2018
                            +    ITA 229/2019
                            +    ITA 439/2019
                                 PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI
                                                                         ..... Appellant
                                              Through: Mr Ruchir Bhatia, Sr. Standing
                                                        Counsel.
                                              versus
                                 MARUTI SUZUKI INDIA LTD.                ..... Respondent
                                              Through: None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                 HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                      ORDER

% 12.12.2022 [Physical Hearing/Hybrid Hearing (as per request)]

1. No time left. It is already 4.30 p.m.

2. List the matter on 22.08.2023.

RAJIV SHAKDHER, J TARA VITASTA GANJU, J DECEMBER 12, 2022/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:TARUN RANA Signing Date:23.12.2022 16:00:39