Delhi High Court - Orders
Pr. Commissioner Of Income Tax-6, New ... vs Maruti Suzuki India Ltd on 12 December, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~55 to 59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 195/2017
+ ITA 196/2017
+ ITA 936/2018
+ ITA 229/2019
+ ITA 439/2019
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI
..... Appellant
Through: Mr Ruchir Bhatia, Sr. Standing
Counsel.
versus
MARUTI SUZUKI INDIA LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 12.12.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. No time left. It is already 4.30 p.m.
2. List the matter on 22.08.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J DECEMBER 12, 2022/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:TARUN RANA Signing Date:23.12.2022 16:00:39