Bombay High Court
Nirav Modi vs The State Of Maharashtra And Anr on 9 February, 2024
Author: A. S. Gadkari
Bench: A. S. Gadkari
H. C. Shiv 4.appa1115.19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.1115 OF 2019
IN
CRIMINAL APPEAL STAMP NO.914 OF 2019
WITH
CRIMINAL APPEAL NO.681 OF 2019
Mehul Choksi .. Applicant/Appellant
vs.
The State of Maharashtra & Anr. .. Respondents
WITH
CRIMINAL APPLICATION NO.1075 OF 2019
WITH
CRIMINAL APPEAL NO.886 OF 2019
Nirav Modi .. Applicant/Appellant
vs.
The State of Maharashtra & Anr. .. Respondents
Ms. Jasmin Purani along with Yash Agrawal and Suyash Shanker for the
Applicant/Appellant.
Mr. J. P. Yagnik APP for the Respondent-State.
Mr. Hiten Venegavkar for Respondent No.2.
CORAM: A. S. GADKARI AND
SHYAM C. CHANDAK, JJ.
DATE : 9th FEBRUARY, 2024 P. C.:- 1) Learned Advocate for Respondent No.2 seeks further time to file reply.
At his request, stand over to 23rd February 2024.
(SHYAM C. CHANDAK,J.) (A. S. GADKARI, J.) 1/1 ::: Uploaded on - 14/02/2024 ::: Downloaded on - 26/02/2024 04:05:56 :::