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Bombay High Court

Nirav Modi vs The State Of Maharashtra And Anr on 9 February, 2024

Author: A. S. Gadkari

Bench: A. S. Gadkari

H. C. Shiv                                                     4.appa1115.19.doc



                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CRIMINAL APPELLATE JURISDICTION

                       CRIMINAL APPLICATION NO.1115 OF 2019
                                        IN
                       CRIMINAL APPEAL STAMP NO.914 OF 2019
                                      WITH
                          CRIMINAL APPEAL NO.681 OF 2019

Mehul Choksi                               .. Applicant/Appellant
      vs.
The State of Maharashtra & Anr.            .. Respondents

                                      WITH
                       CRIMINAL APPLICATION NO.1075 OF 2019
                                      WITH
                          CRIMINAL APPEAL NO.886 OF 2019

Nirav Modi                                 .. Applicant/Appellant
      vs.
The State of Maharashtra & Anr.            .. Respondents

Ms. Jasmin Purani along with Yash Agrawal and Suyash Shanker for the
Applicant/Appellant.
Mr. J. P. Yagnik APP for the Respondent-State.
Mr. Hiten Venegavkar for Respondent No.2.

                                    CORAM: A. S. GADKARI AND
                                           SHYAM C. CHANDAK, JJ.
                                    DATE    : 9th FEBRUARY, 2024
P. C.:-

1)               Learned Advocate for Respondent No.2 seeks further time to file

reply.

At his request, stand over to 23rd February 2024.

(SHYAM C. CHANDAK,J.) (A. S. GADKARI, J.) 1/1 ::: Uploaded on - 14/02/2024 ::: Downloaded on - 26/02/2024 04:05:56 :::