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Union of India - Section

Section 143 in The Finance Act, 2018

143. Amendment of section 4.

- In the principal Act, in section 4, in sub-section (1), -
(i)clause (a) shall be omitted;
(ii)in clause (b), the words "and one-fourth of the" shall be omitted;
(iii)in clause (c), in sub-clause (i), the words "and three-fifth of the'' shall be omitted.