Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16] [Section 106(1)] [Section 106] [Entire Act]

State of Karnataka - Subsection

Section 106(1)(a) in Karnataka Co-Operative Societies Act, 1959

(a)an order of the Registrar made under sub-section (2) of section 7 refusing to register a co-operative society;