Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 229(2)] [Section 229] [Entire Act]

State of Uttar Pradesh - Subsection

Section 229(2)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)the number of buildings which the drain in intended to serve, and whether, regard being had to the proximity of other buildings or the prospect of future development, it is likely to be required to serve additional buildings;