Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(c) in The M.P. Regulation of Uses of Land Act, 1948

(c)the Tehsil Office and the offices of the Local Government bodies within whose jurisdiction any part of the controlled area is included, and