Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 261 in Rules of Procedure and Conduct of Business in Lok Sabha

261. Decisions in Committee.

- All questions at any sitting of a Committee shall be determined by a majority of votes of the members present and voting.