Section 4(b) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958
(b)Law Lyngdoh, Law Kyntang, Law Niam shall be managed by the Lyngdoh or person or persons mentioned in Section 3 (ii) above in accordance with the customary practice in vogue subject to the rules that may be framed by the Executive Committee from time to time.
