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[Cites 0, Cited by 0] [Section 38(5)] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(5)(a) in Tamil Nadu Value Added Tax Act, 2006

(a)exempt from the operation of sub-section (1), or sub-section (3), or sub-section (4) any specified class of dealers or dealers in any specified goods or class of goods;