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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(8)(e) in Uttar Pradesh Ownership of Flats Act, 1975

(e)"common expenses" means expenses of administration, maintenance, repair, or replacement of the common areas and facilities and all other sums assessed against the owners of flats by the Association of owners of the flats;