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[Cites 0, Cited by 11] [Entire Act]

Union of India - Section

Section 1 in THE PAYMENT OF GRATUITY (AMENDMENT) ACT, 2018

1. Short title and commencement.

(1)This Act may be called the Payment of Gratuity (Amendment) Act, 2018. (2) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.