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Rajasthan High Court - Jodhpur

Satya Narayan Tailor vs Mr. Rajhans Upadhyay on 16 December, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                                            (1 of 1)                                   [WCP-1296/2019]


                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                     S.B. Writ Contempt No. 1296/2019

                                   Satya Narayan Tailor
                                                                                                       ----Petitioner
                                                                        Versus
                                   Mr. Rajhans Upadhyay
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. Dev Anand Solanki.
                                   For Respondent(s)          :



                                                 HON'BLE MR. JUSTICE ARUN BHANSALI

Order 16/12/2019 A copy of the writ petition be served on Mr. Harish Purohit, who may complete his instructions in the matter / file reply by the next.

List the writ petition on 15.01.2020.

(ARUN BHANSALI),J 152-Rmathur/-

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