Andhra Pradesh High Court - Amravati
Life Insurance Corporation Of India, vs Randi Mahalakshmi, on 11 September, 2025
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
APHC010065182025
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-40
[3446]
AT AMARAVATI
WRIT PETITION NO: 3888 of 2025
Life Insurance Corporation Of India, and Others ...Petitioner(s)
Vs.
Randi Mahalakshmi ...Respondent
**********
Advocate for Petitioner: Mr. J U M V Prasad (S C for LIC) Advocate for Respondent: Mr. C V R Rudra Prasad CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 11th September 2025 PC:
Learned counsel for the petitioners prays for and is granted time for filing rejoinder.
List on 16.10.2025.
DHIRAJ SINGH THAKUR, CJ R RAGHUNANDAN RAO, J akn