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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(3) in The Orissa Motor Vehicles Rules, 1993

(3)The Stage/Regional Transport Authority renewing a permit shall call upon the holder to produce Part-B thereof, as the case may be, and shall endorse Part-A and B accordingly and shall return them to the holder.