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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(ii) in Hyderabad Metropolitan Region, Disposal of Stray Bits and Land of Hyderabad Metropolitan Development Authority Rules, 2017

(ii)The minimum upset price shall be one and half times of the basic value of Sub-Registrars concerned as on the date of auction.