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Supreme Court - Daily Orders

Reliance Communication ... vs Commissioner Of Service Tax on 2 July, 2018

Bench: Ranjan Gogoi, R. Banumathi

     ITEM NO.26                                 COURT NO.2                 SECTION III

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

                                          Civil Appeal    No.5832/2018


     RELIANCE COMMUNICATION INFRASTRUCTURE LTD.
     THROUGH ITS GENERAL MANAGER JOHNSON AMBATT                           ...Appellant(s)

                                                       VERSUS

     COMMISSIONER OF SERVICE TAX                                          ...Respondent(s)
     (FOR ADMISSION)

     Date : 02-07-2018 This appeal was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE RANJAN GOGOI
                            HON'BLE MRS. JUSTICE R. BANUMATHI



     For Appellant(s)                    Mr.   Abhishek Anand, Adv.
                                         Mr.   Vivek Sharma, Adv.
                                         Mr.   Udit Jain, Adv.
                                         Ms.   Ashwini Chandrasekaran, Adv.
                                         Mr.   M. P. Devanath, AOR
                                         Mr.   Avinash Tripathi, Adv.

     For Respondent(s)



                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice.

Tag with Civil Appeal Nos.10409-10410 of 2014.

Signature Not Verified

(POOJA ARORA) (ASHA SONI) Digitally signed by CHARANJEET KAUR Date: 2018.07.03 COURT MASTER BRANCH OFFICER 18:16:01 IST Reason: