Supreme Court - Daily Orders
Reliance Communication ... vs Commissioner Of Service Tax on 2 July, 2018
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.26 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.5832/2018
RELIANCE COMMUNICATION INFRASTRUCTURE LTD.
THROUGH ITS GENERAL MANAGER JOHNSON AMBATT ...Appellant(s)
VERSUS
COMMISSIONER OF SERVICE TAX ...Respondent(s)
(FOR ADMISSION)
Date : 02-07-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. Abhishek Anand, Adv.
Mr. Vivek Sharma, Adv.
Mr. Udit Jain, Adv.
Ms. Ashwini Chandrasekaran, Adv.
Mr. M. P. Devanath, AOR
Mr. Avinash Tripathi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Civil Appeal Nos.10409-10410 of 2014.
Signature Not Verified(POOJA ARORA) (ASHA SONI) Digitally signed by CHARANJEET KAUR Date: 2018.07.03 COURT MASTER BRANCH OFFICER 18:16:01 IST Reason: