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[Cites 0, Cited by 0] [Section 2(8A)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(8A)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)the Central Government or any State Government which (whether or not while carrying on business) buys, sells, supplies, distributes or imports goods directly or otherwise;