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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(6) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(6)The registration of a warehouse registered with the Authority prior to the commencement of these rules shall lapse automatically, if the owner of the warehousing business fails to comply with the requirements under this rule.The First Schedule[See rules 2(1) (e) and 15(2) (b)]Documents to demonstrate effective control of warehouse concerned by applicantThe applicant must submit any one of the following documents to exhibit effective control over the warehouse concerned -