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State of Himachal Pradesh - Section

Section 10 in Mukhya Mantri Swavlamban Yojana, 2019

10. Designated agency for disbursement of subsidy.

- The Joint Director of Industries/Deputy Director of Industries/General Manager, District Industries Centre Himachal Pradesh shall be the designated agency for disbursement of incentives as defined under this Scheme. However incentive for leasing of Government land other than land in industrial areas/Industrial estates would be provided by the concerned Department after issuance of separate notification in this regard.