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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(a) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(a)during the first six months, attached to the berthing service and perform berthing or unberthing of vessels (except dangerous petroleum tankers, men-of-war and ships loaded with explosives) not exceeding 11000 tonnes gross register during day light hours only;