Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(18) in Bihar Anti Terrorist Squad Rules, 2014

(18)The Inspector General of the Anti Terrorist Squad may exchange information with the International Criminal Police Organization (Interpol) on international issues involving terrorist activities in which context the provisions of Police Manual rule 410 (g) and (h) and appendix 95 shall be applicable to the ATS.