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State of Jharkhand - Section

Section 932 in Bihar Education Code, 1961

932. Officers empowered to indent.

- All officers immediately subordinate to the Director, the Regional Deputy Director of Education; the Headmasters and Principals of Government High/Higher Secondary and Multipurpose Schools; the District Education Officer; District Superintendent of Education; the Sub-divisional Educational Officer; Inspectress of Schools; the District Inspectress of Schools and Principals of Government Professional Colleges, etc., are empowered to submit indents for forms direct to the Deputy Superintendent of Government Printing, Gaya. Other officers should submit their indents through the officers to whom they are immediately subordinate.(Rules for the Supply and Custody of Forms. Appendix II (A); D. P. I.'s circular no. 47, dated the 20th November 1914; G. O. no. 6923-F., dated the 20th May 1927; G. O. no. 301, dated the 17th March, 1959 and G. O. no. 4355, dated the 24th November, 1958.)