Delhi High Court - Orders
Shashi Saini vs Gnct Of Delhi And Ors on 1 November, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~39 & 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12565/2021
SHASHI SAINI ..... Petitioner
Through: Mr. Saurabh Ahuja, Advocate
(through VC)
versus
GNCT OF DELHI AND ORS ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel with Mr. Nitesh Kr. Singh,
Ms. Laavanya Kaushik and Ms. Aliza
Alam, Advocates for GNCTD
+ W.P.(C) 13036/2021
SUSHMITA BISWAS ..... Petitioner
Through: Mr. Saurabh Ahuja, Advocate
(through VC)
versus
GNCT OF DELHI ORS ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel with Mr. Nitesh Kr. Singh,
Ms. Laavanya Kaushik and Ms. Aliza
Alam, Advocates for GNCTD
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 01.11.2022 CM APPL. 46638/2022 in W.P.(C) 12565/2021 CM APPL. 46639/2022 in W.P.(C) 13036/2021
1. By these applications, petitioners seek to place on record the Signature Not Verified Digital Signed By:KUNAL W.P.(C) 12565/2021 & W.P.(C) 13036/2021 1 MAGGU Signing Date:04.11.2022 12:11:09 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
minutes/noting sheet of the Screening-cum-Selection Committee.
2. Issue notice. Notice is accepted by learned counsel for the respondents. Learned counsel for the respondents submits that respondents have no objection to the documents being taken on record, subject to an opportunity to file an affidavit to explain the contents of the documents.
3. In view of the above, the application is allowed. The documents are taken on record.
W.P.(C) 12565/2021 & W.P.(C) 13036/2021
4. Let an additional affidavit be filed on behalf of the respondents within six weeks. Rejoinder thereto, if any, be filed within four weeks thereafter.
5. Renotify on 14.03.2023, date already fixed.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J NOVEMBER 1, 2022 'rs' Signature Not Verified Digital Signed By:KUNAL W.P.(C) 12565/2021 & W.P.(C) 13036/2021 2 MAGGU Signing Date:04.11.2022 12:11:09 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.