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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(2) in Himachal Pradesh Co-Operative Societies Act, 1968

(2)All registers and records of a society except books and other documents relating to accounts other than ones own shall be open to inspection in the office of the society by any member of such society on payment of such fee as may be specified in the bye-laws.